Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Goa - Subsection Section 10(c) in The Goa Medical Council Rules, 1995 (c)that the signature of the candidate or his proposer or his seconder is not genuine or has been obtained by fraud coercion or under influence;
