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[Cites 0, Cited by 2] [Section 33(7)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(7)(b) in The Representation of the People Act, 1951

(b)in the case of a general election to the Legislative Assembly of a State (whether or not held simultaneously from all Assembly constituencies), from more than two Assembly constituencies in that State;