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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Himachal Pradesh - Subsection

Section 26(1)(d) in Himachal Pradesh Private Forests Act, 1954

(d)determine the number and description of the cattle, if any, which the claimant is form time to time entitled to graze in the area and the season during which such pasture is permitted;