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[Cites 0, Cited by 0] [Section 118(3)] [Section 118] [Entire Act]

State of Maharashtra - Subsection

Section 118(3)(b) in Maharashtra Public Universities Act, 2016

(b)such shifting to a new location is allowed only if such location is within the periphery of five kilometres of the location for opening a new college or institution of higher learning, as indicated in the annual perspective plan; and