Gujarat High Court
Kush @ Shankar @ Santosh Ramesh Hari ... vs State Of Gujarat on 16 December, 2020
Author: R.P.Dholaria
Bench: R.P.Dholaria
R/CR.MA/19123/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL MISC.APPLICATION NO. 19123 of 2020
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KUSH @ SHANKAR @ SANTOSH RAMESH HARI BHUYAN
Versus
STATE OF GUJARAT
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Appearance:
MR.MINHAJ M SHAIKH(6847) for the Applicant(s) No. 1
MR MANAN MEHTA, APP (2) for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE R.P.DHOLARIA
Date : 16/12/2020
ORAL ORDER
Rule returnable on 21.1.2021. Learned APP waives service of notice of rule on behalf of the respondent State.
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