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Gujarat High Court

Kush @ Shankar @ Santosh Ramesh Hari ... vs State Of Gujarat on 16 December, 2020

Author: R.P.Dholaria

Bench: R.P.Dholaria

         R/CR.MA/19123/2020                                 ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

           R/CRIMINAL MISC.APPLICATION NO. 19123 of 2020

==========================================================
         KUSH @ SHANKAR @ SANTOSH RAMESH HARI BHUYAN
                            Versus
                      STATE OF GUJARAT
==========================================================
Appearance:
MR.MINHAJ M SHAIKH(6847) for the Applicant(s) No. 1
MR MANAN MEHTA, APP (2) for the Respondent(s) No. 1
==========================================================

  CORAM:HONOURABLE MR. JUSTICE R.P.DHOLARIA

                              Date : 16/12/2020

                               ORAL ORDER

Rule returnable on 21.1.2021. Learned APP waives service of notice of rule on behalf of the respondent State.

(R.P.DHOLARIA, J) MOHMMEDSHAHID/PATHAN Page 1 of 1 Downloaded on : Fri Dec 18 01:28:48 IST 2020