Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35A(2)] [Section 35A] [Entire Act] State of Maharashtra - Subsection Section 35A(2)(e) in Nagpur Improvement Trust Act, 1936 (e)the re-establishment of villages, the inhabitants of which are likely to be affected by the scheme.