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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Andhra Pradesh - Subsection

Section 29(1)(f) in The Andhra Pradesh Fire and Emergency Operations and Levy of Fee Rules, 2006

(f)intentionally or knowingly causes or attempts to cause disaffection towards the Government amongst the members of the service; or induces or attempts to induce any member of the service to withhold his services or commit a breach of discipline.