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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Telangana - Subsection

Section 43(1) in Professor Jayashankar Telangana State Agricultural University Act, 1963

(1)Notwithstanding anything contained in Acharya N.G. Ranga Agricultural University Act, 1963, the [Telangana Universities Act, 1991, or the statutes made thereunder, all the colleges and polytechnics, and other research and extension institutions located in Telangana State shall devolve to Professor Jayashankar Telangana State Agricultural University from the date notified in the Telangana Gazette by the Government in this behalf, be disaffiliated from Acharya N.G. Ranga Agricultural University and shall be maintained by the University as constituent Colleges, polytechnics and other research and extension institutions.]