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Bombay High Court

Silverline Technologies Ltd vs Special Director Of Enforcement on 24 August, 2018

Before : Aniruddha M. Chandekar Prothonotary & Senior Master Date : 24th August, 2018 FOR REJECTION :

71 FEMAL/2/2018 ) Ms. Sanika Lalit I/b. Arnav Misra, ) Advocate for Appellants.
72 FEMAL/3/2018 ) ) P.C. : Appellants and/or their Advocate to 73 FEMAL/4/2018 ) remove office objections on the Appeals ) and get the same numbered and 74 FEMAL/5/2018 ) registered on or before 21.09.2018, ) failing Appeals to stand rejected for non-

) removal of office objections under O. S. ) Rule 986.

Date : 24.08.2018 Prothonotary & Senior Master ::: Uploaded on - 31/08/2018 ::: Downloaded on - 31/08/2018 23:25:12 :::