Madhya Pradesh High Court
M/S City Connect Tours And Travels vs The State Of Madhya Pradesh Judgement ... on 7 February, 2014
1 W.P No. 1738 Of 2014 7.2.2014 Shri Ashish Rawat, learned counsel for the petitioner. Learned counsel for the petitioner prays for withdrawal of petition.
Prayer allowed.
Petition stands dismissed as withdrawn.
(SANJAY YADAV) JUDGE Vivek Tripathi