Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 141] [Section 3] [Entire Act] Union of India - Subsection Section 3(5) in The Customs Tariff Act, 1975 (5)The duty chargeable under this section shall be in addition to any other duty imposed under this Act or under any other law for the time being in force.
