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[Cites 0, Cited by 0] [Section 59(3)] [Section 59] [Entire Act]

State of Madhya Pradesh - Subsection

Section 59(3)(vii) in The M.P. Vidyut Sudhar Adhiniyam, 2000

(vii)The provisions of all other sections of the Electricity (Supply) Act, 1948 shall apply except that :-