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State of Goa - Section

Section 2 in The Goa Medical Council Rules, 1995

2. Definitions.

- In these rules, unless the context requires otherwise.-
(a)'Act' means The Goa Medical Council Act, 1991 (Goa Act 6 of 1991).
(b)'Form' means a form appended to these rules.
(c)'Section' means a section of the Act.
(d)Words and phrases used - but not defined in these rules shall have the same meaning as assigned to them in the Act.