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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(7) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(7)Vehicles of all description including two wheelers and bicycles, pet dogs and other forms of space-jammers and public nuisance shall be banned in the vending spaces.