Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2)(ii) in The Central Administrative Tribunal (Procedure) Rules, 1987

(ii)Compilation No. 2. -all other documents and annexures referred to in the application in a paper book form.]