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[Cites 0, Cited by 0] [Section 274(2)] [Section 274] [Entire Act]

State of Maharashtra - Subsection

Section 274(2)(c) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(c)prescribing the authorities by which, the subjects in respect of which and the extent to which any arrears of a tax or fee or any other sum due to the Zilla Parishads may be written off under sub-section (3) of that section;