Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Tamilnadu - Subsection

Section 57(a) in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

(a)an affiliated college of B. Pharmacy and M. Pharmacy as the case may be shall strictly conduct the course of study in accordance with the course contents framed by; the University and any modifications thereon suggested by the Boards of Studies concerned and the Standing Academic Board of the University from time to time.