Section 2(r) in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional courses through Common Entrance Test Ruels, 2006
(r)"University" means the University concerned in which the particular courses are offered.(ii)Words and expressions used but not defined in these rules shall have the same meaning assigned to them in the Andhra Pradesh Educational Institutions Regulation of Admissions and Prohibition of Capitation Fee Act 1983. (Andhra Pradesh Act 5 of 1983) and in the Andhra Pradesh Integrated Common Entrance Test for admission into MBA/MCA Rules, 2004.
