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Supreme Court - Daily Orders

Nikhil Borwankar vs Union Of India Thr. Secretary Ministry ... on 6 November, 2017

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     ITEM NO.65                          COURT NO.1                 SECTION-X

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

                              Writ Petition(s)(Civil) No(s).1007/2017

     NIKHIL BORWANKAR                                                   Petitioner(s)

                                                VERSUS

     UNION OF INDIA THR.SECRETARY MINISTRY OF HOME AFFAIRS Respondent(s)

     Date : 06-11-2017 This petition was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE A.M. KHANWILKAR
                         HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Petitioner(s)              Mr.Anand Grover, Sr.Adv.
                                    Mr.Purushottam Sharma Tripathi, Adv.
                                    Mr.Mukesh Kumar Singh, Adv.
                                    Mr.Pankaj Sharma, Adv.
                                    Ms.Tripti Tandon, Adv.
                                    Mr.S.Suraj, Adv.

     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Mr.Anand Grover, learned senior counsel for the petitioner seeks leave of this Court to withdraw the writ petition.

The writ petition is permitted to be withdrawn.




     (SATISH KUMAR YADAV)                                           (H.S. PARASHER)
        AR-CUM-PS                                                 ASSISTANT REGISTRAR




Signature Not Verified

Digitally signed by
SATISH KUMAR YADAV
Date: 2017.11.08
14:40:30 TLT
Reason: