Supreme Court - Daily Orders
Nikhil Borwankar vs Union Of India Thr. Secretary Ministry ... on 6 November, 2017
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.65 COURT NO.1 SECTION-X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).1007/2017
NIKHIL BORWANKAR Petitioner(s)
VERSUS
UNION OF INDIA THR.SECRETARY MINISTRY OF HOME AFFAIRS Respondent(s)
Date : 06-11-2017 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr.Anand Grover, Sr.Adv.
Mr.Purushottam Sharma Tripathi, Adv.
Mr.Mukesh Kumar Singh, Adv.
Mr.Pankaj Sharma, Adv.
Ms.Tripti Tandon, Adv.
Mr.S.Suraj, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Mr.Anand Grover, learned senior counsel for the petitioner seeks leave of this Court to withdraw the writ petition.
The writ petition is permitted to be withdrawn.
(SATISH KUMAR YADAV) (H.S. PARASHER)
AR-CUM-PS ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
SATISH KUMAR YADAV
Date: 2017.11.08
14:40:30 TLT
Reason: