Bombay High Court
Uni Colloids Impex Pvt. Ltd vs Chief Commissioner Of Customs, Mumbai ... on 7 August, 2019
Author: S.C. Gupte
Bench: M.S. Sanklecha, S.C. Gupte
Uday S. Jagtap 13259-18-WP-902=.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 13259 OF 2018
Uni Colloids Impex Pvt. Ltd. .. Petitioner
v/s.
Chief Commissioner of Customs
Mumbai & Ors. .. Respondents
WITH WRIT PETITION NO. 11672 OF 2018 M/s. Global Exim .. Petitioner v/s.
Chief Commissioner of Customs Mumbai & Ors. .. Respondents Dr. Sujay Kantawala a/w Mr. Prakash Shah, Mr. Jas Sanghavi, Poorva Patil, Sujit Sahoo for the petitioner Mr. P.S. Jetly for the respondents CORAM : M.S. SANKLECHA & S.C. GUPTE, J.J. DATED : 7 th AUGUST, 2019 P.C.
1. Mr. Shah and Dr. Kantawala, learned Counsel appearing for the petitioners, on instructions, seek to withdraw both the petitions with liberty to prosecute its Application Nos. 86514 of 2018 and 86543 of 2018 in the two appeals pending before the Tribunal. Liberty as prayed for is granted.
2. Both the petitions are dismissed as withdrawn.
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