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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 11(4) in Securities and Exchange Board of India (Settlement Proceedings) Regulations, 2018

(4)The quorum for a meeting of the High Powered Advisory Committee shall be of three members.Explanation. - Meeting includes meeting through audio-video electronic means or through the medium of electronic video linkage.