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[Cites 0, Cited by 0] [Section 11A] [Entire Act]

State of Gujarat - Subsection

Section 11A(5) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(5)The Pro-Vice-Chancellor shall, in the absence of the Vice-Chancellor, or in the event of his being unable to perform duties of his office exercise all the rights and powers and discharge all the functions and duties of the Vice-Chancellor.