Allahabad High Court
Mohd. Usman Ansari vs State Of U.P. Through Secy. Revenue ... on 6 January, 2016
Author: Devendra Kumar Arora
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 619 of 2014 Petitioner :- Mohd. Usman Ansari Respondent :- State Of U.P. Through Secy. Revenue Deptt. Lko. & Ors. Counsel for Petitioner :- Rama Kant Dixit, Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
On the request made on behalf of petitioner's Counsel, the case is adjourned.
List in the next month.
Order Date :- 6.1.2016 MH/-