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Calcutta High Court

Associated Cementcompanies Ltd vs Pawan Kumar Manpuria on 18 May, 2010

Author: Maharaj Sinha

Bench: Maharaj Sinha

                                  CS No.224 of 1995
                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE




                       ASSOCIATED CEMENTCOMPANIES LTD.

                                         Versus

                              PAWAN KUMAR MANPURIA.


BEFORE:

The Hon'ble JUSTICE MAHARAJ SINHA

Date : 18th May, 2010.

The Court :-Since none appears, the suit is dismissed. Interim order, if any, is vacated There will be no order as to costs. All parties concerned are to act on a xeroxed signed copy of this order on the usual undertakings.

(MAHARAJ SINHA, J.) nm A.R (C.R.)