Calcutta High Court
Associated Cementcompanies Ltd vs Pawan Kumar Manpuria on 18 May, 2010
Author: Maharaj Sinha
Bench: Maharaj Sinha
CS No.224 of 1995
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
ASSOCIATED CEMENTCOMPANIES LTD.
Versus
PAWAN KUMAR MANPURIA.
BEFORE:
The Hon'ble JUSTICE MAHARAJ SINHA
Date : 18th May, 2010.
The Court :-Since none appears, the suit is dismissed. Interim order, if any, is vacated There will be no order as to costs. All parties concerned are to act on a xeroxed signed copy of this order on the usual undertakings.
(MAHARAJ SINHA, J.) nm A.R (C.R.)