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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of West Bengal - Subsection

Section 52(1) in West Bengal Clinical Establishments (Registration and Regulation) Act, 2010

(1)No suit, prosecution or other legal proceedings whatsoever shall lie against any authority or any officer authorized in this behalf in respect of anything, which is in good faith done or intended to be done in pursuance of the provisions of this Act or any rule made thereunder.