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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Goa - Subsection

Section 12(1)(c) in Goa Tax on Entry of Goods Rules, 2000

(c)The declarations issued in Form-24 shall be serially machine numbered for each year and the dealer issuing the same shall maintain a day-to-day account thereof in a register in Form-25.