Section 34(2)(a) in The Orissa Ayurvedic Medicine Act, 1960

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State of Odisha - Subsection

Section 34(2)(a) in The Orissa Ayurvedic Medicine Act, 1960

(a)the particulars specified in Clauses (a) to (c) of Sub-section (1), in the manner therein laid down, in regard to the persons whose names have been entered in the register 'during the year to which such supplementary statement appertains and

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State of Odisha - Subsection

Section 34(2)(a) in The Orissa Ayurvedic Medicine Act, 1960