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Madhya Pradesh High Court

Pankaj Dev vs Shailendra Agrawal on 6 March, 2026

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

1 MCRC-51154-2025 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 51154 of 2025 (PANKAJ DEV Vs SHAILENDRA AGRAWAL AND OTHERS ) MCRC/33245/2025 Dated : 06-03-2026 Parties through their counsel.

Let the matter be listed after a week.

(SUBODH ABHYANKAR) JUDGE moni Signature Not Verified Signed by: MONI RAJU Signing time: 06-03- 2026 14:13:50