Madhya Pradesh High Court
Pankaj Dev vs Shailendra Agrawal on 6 March, 2026
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 MCRC-51154-2025 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 51154 of 2025 (PANKAJ DEV Vs SHAILENDRA AGRAWAL AND OTHERS ) MCRC/33245/2025 Dated : 06-03-2026 Parties through their counsel.
Let the matter be listed after a week.
(SUBODH ABHYANKAR) JUDGE moni Signature Not Verified Signed by: MONI RAJU Signing time: 06-03- 2026 14:13:50