Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Uttar Pradesh - Subsection Section 49(1) in Sanskriti University, Chhata, Mathura, Uttar Pradesh Act, 2016 (1)The expenditure for administration of the University during the taking over the liabilities of the University under Section 48 shall be met out of the Permanent Endowment Fund, the general fund and the development fund.
