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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Sikkim - Subsection

Section 7(3)(b) in Sikkim Land (Requisition and Acquisition) Act, 1977

(b)the Collector shall give, in the prescribed manner, immediate notice of his award to such of the persons interested in the land as are not present personally or by their representatives when the award is made;