Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 26 in Jammu and Kashmir Contract Act, Svt. 1977 (1920 A.D.) 26. Agreement in restraint of marriage void Every agreement in restraint of the marriage of any person other than a minor is void.
