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[Cites 0, Cited by 0] [Section 115(2)] [Section 115] [Entire Act]

Union of India - Subsection

Section 115(2)(b) in The Central Motor Vehicles Rules, 1989

(b)thereafter, with sample probe inserted in vehicle exhaust during each free acceleration, maximum no load rpm reached shall be within bandwidth of ±500 rpm of the average value in respect of 3-wheeler vehicles and ±300 rpm of the average value for all other categories of vehicles;