Section 28(2)(a) in Karnataka Agricultural Income-Tax Act, 1957

[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Karnataka - Subsection

Section 28(2)(a) in Karnataka Agricultural Income-Tax Act, 1957

(a)if one or more of the partners cease to be partners or one or more new partners are admitted, in such circumstances that one or more of the persons who were partners of the firm before the change continue as partner or partners after the change; or

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State of Karnataka - Subsection

Section 28(2)(a) in Karnataka Agricultural Income-Tax Act, 1957