Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 93 in The Indian Port Health Rules, 1955 93. Whoever contravenes any provision of these Rules or disobeys, or fails to comply with, any order given in pursuance of these Rules, shall be punishable for every such offence with fine which may extend to one thousand rupees.
