Bombay High Court
Apar Industries Ltd vs The Union Of India And Ors on 10 February, 2020
Bench: Nitin Jamdar, M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 4979 OF 2019
Cummins Technologies India Private Limited ....Petitioner
V/S
Union Of India Through The Joint Secretary ....Respondent
(revenue) And Ors.
WITH WRIT PETITION NO. 8388 OF 2019 Finolex Industries Ltd. ....Petitioner V/S The Union Of India Through The Revenue ....Respondent Secty. And Ors.
WITH WRIT PETITION NO. 986 OF 2019 Siemens Ltd. ....Petitioner V/S Union Of India Through The Jt. Secretary ....Respondent (revenue) And Ors.
WITH WRIT PETITION NO. 8334 OF 2019 Cummins India Limited ....Petitioner V/S Union Of India Through The Joint Secretary ....Respondent (revenue) And Ors.
WITH Page 1/3 ::: Uploaded on - 10/02/2020 ::: Downloaded on - 11/02/2020 05:01:34 ::: WRIT PETITION NO. 9640 OF 2019 Sandvik Asia Pvt. Ltd. ....Petitioner V/S The Union Of India Thru The Revenue ....Respondent Secretary, Dept. Of Revenue , Ministry Of Finance And Ors WITH WRIT PETITION NO. 11539 OF 2019 Apar Industries Ltd. ....Petitioner V/S The Union Of India And Ors ....Respondent Ms Kirti Bhoite i/b Economic Laws Practice for Petitioner in WP Nos. 4979/19, 986/19 & 8334/19 None for the Petitioner in WP Nos. 8388/19 and 9640/19 Mr. Prakash Shah a/w Mr. Jas Sanghavi i/b PDS Legal for Petitioner in WP No.11539/19 Mr. Pradeep S. Jetly a/w Mr. J.B. Mishra for for R. Nos.1 & 5 in WP No.4979/19 & 8334/2019, for R. Nos.1, 2 3 & 4 in WP No. 986/19 Ms. Shruti Vyas, B Panel Counsel for Respondent in WP Nos.4979/19, 986/19, 8334/19, 8388/19, 9640/19 & 11539/19 Mr Vijay Kantharia a/w Mr. Ram Ochani for R Nos 1 & 2 in WP No.8388/19 & for R. No.6 in WP No. 9640/19 Mr. Pradeep S. Jetly a/w Mr. Ram Ochani for Revenue in WP 11539/2019 (To be placed for final disposal) Page 2/3 ::: Uploaded on - 10/02/2020 ::: Downloaded on - 11/02/2020 05:01:34 ::: CORAM : NITIN JAMDAR & M. S. KARNIK, JJ DATE : 10th February, 2020 P.C. :
Stand over to 24/02/2020 ( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 10/02/2020 ::: Downloaded on - 11/02/2020 05:01:34 :::