Supreme Court - Daily Orders
Rathnavel vs State Rep. By The Inspector Of Police on 14 September, 2018
Author: Navin Sinha
Bench: Navin Sinha
ITEM NO.16 COURT NO.2 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 21783/2018
RATHNAVEL & ANR. Petitioner(s)
VERSUS
STATE REP. BY THE INSPECTOR OF POLICE Respondent(s)
(I.A. No. 127066/2018- Exemption from surrendering)
WITH
DIARY NO. 21788 OF 2018
(I.A. No. 128590/2018- Exemption from surrendering)
DIARY NO. 21881 OF 2018
(I.A. No. 127247/2018- Exemption from surrendering)
Date : 14-09-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE NAVIN SINHA
[IN CHAMBER]
For Petitioner(s)
Mr. Anupam Raina, AOR
Mr. Sunanda Raha, Adv.
Mr. Rajal Rai D., Adv.
Mr. Saurabh Trivedi, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Application for exemption from surrendering is rejected. As prayed, four weeks' time is granted to the petitioners to surrender and file proof in respect thereof in all the matters.
Signature Not Verified Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2018.09.19 14:14:17 IST Reason: (DEEPAK SINGH) (SAROJ KUMARI GAUR)
COURT MASTER (SH) BRANCH OFFICER