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Supreme Court - Daily Orders

Rathnavel vs State Rep. By The Inspector Of Police on 14 September, 2018

Author: Navin Sinha

Bench: Navin Sinha

       ITEM NO.16                             COURT NO.2                 SECTION II-C

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

       SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 21783/2018

       RATHNAVEL & ANR.                                                    Petitioner(s)

                                                     VERSUS

       STATE REP. BY THE INSPECTOR OF POLICE                              Respondent(s)

       (I.A. No. 127066/2018- Exemption from surrendering)

       WITH

       DIARY NO. 21788 OF 2018
       (I.A. No. 128590/2018- Exemption from surrendering)

       DIARY NO. 21881 OF 2018
       (I.A. No. 127247/2018- Exemption from surrendering)


       Date : 14-09-2018 This petition was called on for hearing today.

       CORAM :
                             HON'BLE MR. JUSTICE NAVIN SINHA
                                               [IN CHAMBER]



       For Petitioner(s)
                                       Mr.   Anupam Raina, AOR
                                       Mr.   Sunanda Raha, Adv.
                                       Mr.   Rajal Rai D., Adv.
                                       Mr.   Saurabh Trivedi, Adv.

       For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Application for exemption from surrendering is rejected. As prayed, four weeks' time is granted to the petitioners to surrender and file proof in respect thereof in all the matters.

Signature Not Verified Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2018.09.19 14:14:17 IST Reason:
       (DEEPAK SINGH)                                                  (SAROJ KUMARI GAUR)
       COURT MASTER (SH)                                                  BRANCH OFFICER