Sonia Mcpherson vs Shayne Mcpherson on 1 February, 2022

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Supreme Court - Daily Orders

Sonia Mcpherson vs Shayne Mcpherson on 1 February, 2022

Bench: Krishna Murari

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                                        IN THE SUPREME COURT OF INDIA
                                            INHERENT JURISDICTION


                                  TRANSFER PETITION (CIVIL) NO. 754 OF 2021


         SONIA MCPHERSON                                                             Petitioner(s)

                                                          VERSUS

            SHAYNE MCPHERSON                                                         Respondent(s)



                                                     O R D E R

This Transfer Petition filed by the petitioner-wife under Section 25 of the Code of Civil Procedure, 1908 seeking transfer of the Marriage Petition No. 583 of 2020 titled as “Shayne Mcpherson vs. Sonia Mcpherson” pending before the Court of Family Judge, Pune, Maharashtra to the Court of competent Jurisdiction at Tis Hazari Courts, New Delhi.

Learned counsel for the respondent states that he has no objection for transferring the proceedings as prayed.

Considering the above facts, the transfer petition is allowed and it is directed that Marriage Petition No. 583 of 2020 titled as “Shayne Mcpherson vs. Sonia Mcpherson” pending before the Court of Family Judge, Pune, Maharashtra stand transferred to the Family Court,Tis Hazari Courts, New Delhi. Signature Not Verified Digitally signed by Anita Malhotra Date: 2022.02.02 17:13:05 IST Reason:

The parties shall be at liberty to apply before the transferee Court for appearing through the video conferencing mode.

The records of the case be transferred to the transferee Court forthwith.

Pending applications also stand disposed of.

......................J. [KRISHNA MURARI] New Delhi;

February 01, 2022.

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ITEM NO.14     Court 7 (Video Conferencing)               SECTION XVI-A

               S U P R E M E C O U R T O F         I N D I A
                       RECORD OF PROCEEDINGS

Transfer Petition(s)(Civil)    No(s).   754/2021

SONIA MCPHERSON                                         Petitioner(s)

                                  VERSUS

SHAYNE MCPHERSON                                        Respondent(s)

(FOR ADMISSION and IA No.47368/2021-EX-PARTE STAY ) Date : 01-02-2022 This petition was called on for hearing today. CORAM :

HON'BLE MR. JUSTICE KRISHNA MURARI For Petitioner(s) Mr. Syed Abdul Haseeb, AOR Mr. Babar Waseem, Adv.

Ms. Sana Ansari, Adv.

Mr. Tanveer Zaki, Adv.

For Respondent(s) Mr. Jatin Sehgal, Adv.

Mr. Adhirath Singh, Adv.

Ms. Raymon Singh, Adv.

Ms. Shreya Monga, Adv.

Mr. Alok Tripathi, AOR UPON hearing the counsel the Court made the following O R D E R The Transfer Petition is allowed in terms of the signed order.

Pending applications, if any, are disposed of.

(NEELAM GULATI) (RAM SUBHAG SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER (Signed order is placed on the file)

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