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Union of India - Section

Section 4 in The Insecticides Rules, 1971

4.

Functions of Registration Committee.- The Registration Committee shall, in addition to the functions assigned to it by the Act, perform the following functions, namely: -
(a)specify the precautions to be taken against poisoning through the use or handling of insecticides;
(b)carry out such other incidental or consequential matters necessary for carrying out the functions assigned to it under the Act or these rules.