Bombay High Court
Sudharani Dattatray Sambhale vs The State Of Maharashtra Through Its ... on 6 April, 2026
IR order.odt
(1)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CORAM : S. G. CHAPALGAONKAR, J.
DATED : APRIL 06, 2026 PER COURT :-
1. Due to paucity of time, the following matters are adjourned to the dates and category mentioned against them.
2. Interim relief/undertaking/statement, if any, in these matters shall continue till next date.87 WRIT PETITION NO. 3777 OF 2025 15.06.2026 88 WRIT PETITION NO. 3778 OF 2025 89 WRIT PETITION NO. 12244 OF 2025
90 CIVIL APPLICATION NO. 9770 OF 2025 IN WPST/9909/2025 91 CIVIL APPLICATION NO. 2579 OF 2026 IN WP/13645/2025 WITH WRIT PETITION NO. 13645 OF 2025 92 CIVIL APPLICATION NO. 3854 OF 2026 IN WPST/6992/2025 93 CIVIL APPLICATION NO. 3926 OF 2026 IN FAST/20237/2016 WITH CIVIL APPLICATION NO. 2014 OF 2017 IN FAST/20237/2016 WITH CIVIL APPLICATION NO. 1391 OF 2019 IN FAST/20237/2016 WITH CIVIL APPLICATION NO. 9786 OF 2018 IN FAST/20237/2016 WITH CIVIL APPLICATION NO. 2894 OF 2025 IN FAST/20237/2016 WITH CIVIL APPLICATION NO. 11505 OF 2017 IN FAST/20237/2016 94 CIVIL APPLICATION NO. 3936 OF 2026 IN FA/4295/2016 WITH CIVIL APPLICATION NO. 104 OF 2025 IN FA/4295/2016 95 WRIT PETITION NO. 8818 OF 2025 98 WRIT PETITION NO. 2841 OF 2026 99 WRIT PETITION NO. 2842 OF 2026 100 CIVIL APPLICATION NO. 8172 OF 2025 IN WP/5707/2025 WITH WRIT PETITION NO. 5707 OF 2025 102 CIVIL APPLICATION NO. 13276 OF 2025 IN WP/11794/2024 103 CIVIL APPLICATION NO. 2304 OF 2026 IN WP/2106/2026 WITH WRIT PETITION NO. 2106 OF 2026 105 CIVIL APPLICATION NO. 6909 OF 2025 IN RAST/6035/2025 WITH REVIEW APPLICATION (CIVIL) (STAMP) NO. 6035 OF 2025 IN SA/125/2018 187 WRIT PETITION NO. 347 OF 2025 IR order.odt (2) 188 WRIT PETITION NO. 485 OF 2025 189 WRIT PETITION NO. 910 OF 2025 WITH WRIT PETITION NO. 9093 OF 2014 190 WRIT PETITION NO. 2404 OF 2025 191 WRIT PETITION NO. 2414 OF 2025 192 WRIT PETITION NO. 2778 OF 2025 193 WRIT PETITION NO. 3053 OF 2025 194 WRIT PETITION NO. 3327 OF 2025 195 WRIT PETITION NO. 3463 OF 2025 196 WRIT PETITION NO. 3770 OF 2025 197 WRIT PETITION NO. 3782 OF 2025 198 WRIT PETITION NO. 3822 OF 2025 WITH WRIT PETITION NO. 3935 OF 2025 WITH WRIT PETITION NO. 3815 OF 2025 WITH WRIT PETITION NO. 3841 OF 2025 WITH WRIT PETITION NO. 3842 OF 2025 WITH WRIT PETITION NO. 3893 OF 2025 199 WRIT PETITION NO. 4306 OF 2025 200 WRIT PETITION NO. 4307 OF 2025 201 WRIT PETITION NO. 4308 OF 2025 16.06.2026 202 WRIT PETITION NO. 4309 OF 2025 203 WRIT PETITION NO. 4310 OF 2025 204 WRIT PETITION NO. 4312 OF 2025 205 WRIT PETITION NO. 4487 OF 2025 206 WRIT PETITION NO. 4488 OF 2025 207 WRIT PETITION NO. 4490 OF 2025 208 WRIT PETITION NO. 4635 OF 2025 209 WRIT PETITION NO. 4767 OF 2025 210 WRIT PETITION NO. 4966 OF 2025 211 WRIT PETITION NO. 5045 OF 2025 212 WRIT PETITION NO. 5078 OF 2025 213 WRIT PETITION NO. 5082 OF 2025 214 WRIT PETITION NO. 5084 OF 2025 215 WRIT PETITION NO. 5085 OF 2025 216 WRIT PETITION NO. 5087 OF 2025 217 WRIT PETITION NO. 5152 OF 2025 218 WRIT PETITION NO. 5487 OF 2025 219 WRIT PETITION NO. 5582 OF 2025 220 WRIT PETITION NO. 5583 OF 2025 221 WRIT PETITION NO. 5972 OF 2025 222 WRIT PETITION NO. 6220 OF 2025 223 WRIT PETITION NO. 6893 OF 2025 224 WRIT PETITION NO. 7022 OF 2025 225 WRIT PETITION NO. 7179 OF 2025WITH WRIT PETITION NO. 7180 OF 2025 WITH WRIT PETITION NO. 7181 OF 2025 226 WRIT PETITION NO. 7301 OF 2025 17.06.2026 227 WRIT PETITION NO. 7320 OF 2025 228 WRIT PETITION NO. 7413 OF 2025 229 WRIT PETITION NO. 7423 OF 2025 WITH CIVIL APPLICATION NO. 14002 OF 2025 IN WP/7423/2025 230 WRIT PETITION NO. 7778 OF 2025 231 WRIT PETITION NO. 9334 OF 2025 232 WRIT PETITION NO. 9358 OF 2025 233 WRIT PETITION NO. 9886 OF 2025 234 WRIT PETITION NO. 9910 OF 2025 235 WRIT PETITION NO. 9958 OF 2025 236 WRIT PETITION NO. 9978 OF 2025 237 WRIT PETITION NO. 10183 OF 2025 238 WRIT PETITION NO. 10205 OF 2025 239 WRIT PETITION NO. 10207 OF 2025 240 WRIT PETITION NO. 10232 OF 2025 241 WRIT PETITION NO. 10399 OF 2025 242 WRIT PETITION NO. 10400 OF 2025 IR order.odt (3) 243 WRIT PETITION NO. 10449 OF 2025 244 WRIT PETITION NO. 10468 OF 2025 WITH WRIT PETITION NO. 12406 OF 2025 245 WRIT PETITION NO. 10469 OF 2025 246 WRIT PETITION NO. 10709 OF 2025 247 WRIT PETITION NO. 10710 OF 2025 248 WRIT PETITION NO. 10752 OF 2025 249 WRIT PETITION NO. 11114 OF 2025 250 WRIT PETITION NO. 11159 OF 2025 251 WRIT PETITION NO. 11532 OF 2025 22.06.2026 252 WRIT PETITION NO. 11877 OF 2025 253 WRIT PETITION NO. 12016 OF 2025 254 WRIT PETITION NO. 12462 OF 2025 255 WRIT PETITION NO. 13030 OF 2025 256 WRIT PETITION NO. 13060 OF 2025 257 WRIT PETITION NO. 13621 OF 2025 258 WRIT PETITION NO. 13988 OF 2025 259 WRIT PETITION NO. 13999 OF 2025 260 WRIT PETITION NO. 14196 OF 2025 261 WRIT PETITION NO. 14198 OF 2025 263 WRIT PETITION NO. 14573 OF 2025 264 WRIT PETITION NO. 14669 OF 2025 265 WRIT PETITION NO. 14857 OF 2025 266 WRIT PETITION NO. 14867 OF 2025 267 WRIT PETITION NO. 15486 OF 2025 268 WRIT PETITION NO. 15672 OF 2025 269 WRIT PETITION NO. 654 OF 2026 270 WRIT PETITION NO. 691 OF 2026 271 WRIT PETITION NO. 708 OF 2026 272 WRIT PETITION NO. 937 OF 2026 273 WRIT PETITION NO. 974 OF 2026 275 WRIT PETITION NO. 1183 OF 2026 23.06.2026 276 WRIT PETITION NO. 1185 OF 2026 277 WRIT PETITION NO. 1675 OF 2026 278 WRIT PETITION NO. 1796 OF 2026 279 WRIT PETITION NO. 2251 OF 2026 280 WRIT PETITION NO. 2454 OF 2026 281 WRIT PETITION NO. 2459 OF 2026 282 WRIT PETITION NO. 2460 OF 2026 283 WRIT PETITION NO. 2468 OF 2026 284 WRIT PETITION NO. 2477 OF 2026 285 WRIT PETITION NO. 2776 OF 2026 286 WRIT PETITION NO. 2964 OF 2026 287 WRIT PETITION NO. 2986 OF 2026 288 WRIT PETITION NO. 2987 OF 2026 290 FIRST APPEAL NO. 3829 OF 2017 WITH CIVIL APPLICATION NO. 5032 OF 2024 IN X-OBJST/22936/2020 (S.G. CHAPALGAONKAR, J.) Mujaheed//