Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Haryana - Subsection

Section 85(iii) in Punjab Cinemas (Regulation) Rules, 1952

(iii)[ The District Magistrate may, for the reasons to be recorded in writing, withdraw the certificate granted by the Electric Inspector] [Haryana Government notification published in Haryana Government Gazetted Legislative Supplement Part III, dated 24.3.1972.].