Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(3) in The U.P. Bhagirathi River Valley Authority Act, 1999

(3)At every meeting of the Authority, the Chairman, or in his absence, such member as may be agreed to by the members present, shall preside;