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[Cites 0, Cited by 0] [Section 64(4)] [Section 64] [Entire Act]

State of Tamilnadu - Subsection

Section 64(4)(c) in Tamil Nadu Pension Rules, 1978

(c)The Head of Office or Pension Sanctioning Authority, as the case may be, on receipt of the calculation sheet from the Audit Officer, shall keep it in safe custody after making necessary entries in a Register to be maintained for the purpose with proper index.]