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Gauhati High Court

Prabhat Chandra Das And 10 Ors vs The Union Of India And 25 Ors on 1 February, 2019

Author: A.S. Bopanna

Bench: A.S. Bopanna, Nani Tagia

                                                               Page No.# 1/8

GAHC010213652018




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : WP(C) 6967/2018

         1:PRABHAT CHANDRA DAS AND 10 ORS.
         H/R NO. 199309869, SON OF LATE PUSPA RAM DAS, OFFICE
         SUPERINTENDENT (T), OFFICE OF THE GENERAL MANAGER, BSNL,
         KAMRUP TELECOM DISTRICT, PANBAZAR, GUWAHATI-1, ASSAM.

         2: DHIREN HAZARIKA
          H/R NO. 19800476
          SON OF SRI JADAV CH. HAZARIKA
          SR. TOA (RETD.)
          OFFICE OF THE SDE (CENTRAL)
          BSNL
          P.O. AND DIST.- SIVASAGAR
         ASSAM- 785640

         3: ABANI MOHAN DAS
          H/R NO. 198210213M SON OF LATE PARIMAL DAS
          OFFICE SUPERINTENDENT (P)
          OFFICE OF THE SDE (CCN)
          PAGLASTHAN
          PO AND DIST- BONGAIGAON
         ASSAM- 783380.

         4: JUGADHAR GOGOI
          H/R NO. 198215745
         S/O LATE BINDESWARH GOGOI
          OFFICE SUPERINTENDENT (P)
          OFFICE OF THE GMTD
          DIBRUGARH
          PO AND DIST- DIBRUGARH
         ASSAM- 786001.

         5: AMULYA KR. ROY
          H/R NO. 199103348
         S/O LATE BATIRAM ROY
                                       Page No.# 2/8

OFFICE SUPERINTENDENT (G)
OFFICE OF THE SDE (GR.)
PATHSALA
DIST- BARPETA
ASSAM- 781325.

6: SALEH MD. MIZANUR RAHMAN
 H/R NO. 199103205
S/O LATE REAZUDDIN AHMED
 JTO (EXTL AND GROUP)
 OFFICE OF THE SDE (EXTL AND GROUP)
 PAGLASTHAN
 PO AND DIST- BONGAIGAON
ASSAM- 783380.

7: BIPLAB KR. DEB SINGHA
 H/R NO. 199003107
S/O LATE PRADIP KR DEVSINGHA
 OFFICE SUPERINTENDENT (G)
 OFFICE OF THE GMTD
 BSNL
 BONGAIGAON
 PO AND DIST- BONGAIGAON
ASSAM- 783380.

8: NAGEN KR. SARMA
 H/R NO. 199103221
S/O LATE RAMESH CH. SARMA
 OFFICE SUPERINTENDENT (G)
 BONGAIGAON
 OFFICE OF THE GMTD
 B.T. ROAD
 PO AND DIST- BONGAIGAON
ASSAM- 783380.

9: NIRANJAN BASUMATARY
 H/R NO. 199208002
S/O LATE BIMAL CHANDRA BASUMATARY
 LDC
 OFFICE OF THE SDE
 DHALIGAON
 DIST- CHIRANG
ASSAM- 783385.

10: RAMESH CHANDRA RAY
 H/R NO. 199003123
S/O LATE SARBESWAR RAY
 OFFICE SUPERINTENDENT (G)
                                                    Page No.# 3/8

OFFICE OF THE SDE (EXTT AND GR.)
PAGLASTHAN
PO AND DIST- BONGAIGAON
ASSAM- 783380.

11: BAIKUNTHA RAM DAS
 H/R NO. 199103231
S/O LATE RUPSING DAS
 OFFICE SUPERINTENDENT (G)
 OFFICE OF THE SDE (CCNI)
 BSNL
 PO- BARPETA TOWN
 DIST- BARPETA
ASSAM- 781315

VERSUS

1:THE UNION OF INDIA AND 25 ORS.
REP. BY THE CHAIRMAN CUM MANAGING DIRECTOR, BSNL CORPORATE
OFFICE, BSNL BHAWAN, JANAPATH, NEW DELHI-1.

2:THE BHARAT SANCHAR NIGAM LIMITED
 DEPUTY DIRECTOR GENERAL (PER)
 BSNL CORPORATE OFFICE
 BSNL BHAWAN
 JANAPATH
 NEW DELHI-1.

3:THE CHIEF GENERAL MANAGER
 BSNL
ASSAM CIRCLE
 GUWAHATI
 DISTRICT KAMRUP(M)
ASSAM- 781001.

4:SANKAR DAS
 JTO
 OFFICE OF THE GMTD
 SILCHAR
 DIST. CACHAR
ASSAM- 788001.

5:SASWATI SEN
 JTO
 OFFICE OF THE GMTD
 SILCHAR
 DIST. CACHAR
ASSAM- 788001.
                         Page No.# 4/8


6:SURAJ BHATTACHARJEE
 JTO (RETIRED)
 OFFICE OF THE GMTD
 BSNL BHAWAN
 SILCHAR
 DIST. CACHAR
ASSAM- 788001.

7:BIMAL BARMAN
AO
 OFFICE OF THE CGMT
 BSNL BHAWAN
 PANBAZAR
 DIST- KAMRUP(M)
ASSAM- 781001.

8:RANJIT KR. DAS
AO
 OFFICE OF THE CGMT
ASSAM CIRCLE
 BSNL BHAWAN
 PANBAZAR
 GUWAHATI
 DIST- KAMRUP(M)
ASSAM- 781001.

9:PABAN CH. MAHANTA
 JTO(PLG)
 OFFICE OF THE CGMT
 BSNL BHAWAN
TEZPUR
 DIST. SONITPUR
ASSAM- 784001.

10:KAMAL CH. BARMAN
 JTO (RECRUITMENT)
 OFFICE OF THE CGMT
 BSNL BHAWAN
 GUWAHATI
 DIST- KAMRUP(M)
ASSAM- 781001.

11:MRITUNJAY KUNDU
AO
 OFFICE OF THE GMTD
 BSNL
 BONGAIGAON
                         Page No.# 5/8

DIST- BONGAIGAON
ASSAM
PIN- 783380.

12:INDRESWAR GOGOI
 JTO
 OFFICE OF THE GMTD
 BSNL
TEZPUR
 DIST- SONITPUR
ASSAM- 784001.

13:ARUN CH. GAYAN
 JTO
 OFFICE OF THE GMTD
 BSNL
 NAGAON
 DIST- NAGAON
ASSAM- 782001.

14:ARUN KR. PUZARI
 SR. TOA (G) RETIRED
 OFFICE OF THE CGMT
 BSNL BHAWAN
 GUWAHATI
ASSAM- 781001.

15:BIPUL KR. DEB ROY
 JTO
 OFFICE OF THE GMTD
 BSNL
 NAGAON
 DIST- NAGAON
ASSAM- 782001.

16:BINU BHUYAN
 OFFICE OF THE CGMT
ASSAM CIRCLE
 BSNL BHAWAN
 PANBAZAR
 DIST- KAMRUP(M)
ASSAM- 781001.

17:ANUPAM CHAKRABORTY
 JTO
TERM CELL
 BSNL BHAWAN
 PANBAZAR
                         Page No.# 6/8

DIST- KAMRUP(M)
ASSAM- 781001.

18:ASIMA DEVI
 JTO
 OFFICE OF GMDT
 BSNL
 SILCHAR
 DIST- CACHAR
ASSAM
 PIN- 788001.

19:SONESWAR BORO
 JTO
 OFFICE OF CGMT
ASSAM CIRCLE
 BSNL BHAWAN
 PANBAZAR
 DIST- KAMRUP(M)
ASSAM- 781001.

20:SUMITRA BORO
 JTO
TELEPHONE EXCHANGE
 PANBAZAR
 GUWAHATI
 DIST- KAMRUP(M)
ASSAM- 781001.

21:GAUTAM DAS
AD
 BORJHAR
 P.O- BORJHAR
 DIST- KAMRUP(M)
ASSAM
 PIN- 781015.

22:ANISUR RAHMAN KHAN
 SDE(GROUP-II)
 OFFICE OF THE GMTD
 BSNL
 NAGAON
 DIST- NAGAON
ASSAM- 782001.

23:JYOTISH BAISHYA
ADT (WELFARE)
 OFFICE OF THE CGMT
                                                                                  Page No.# 7/8

             ASSAM CIRCLE
             BSNL BHAWAN
             PANBAZAR
             DIST- KAMRUP(M)
             ASSAM- 781001.

             24:AIZUDDIN AHMED SDE (CCN)
             TELEPHONE EXCHANGE
              NAYAPARA
              DIST- GOALPARA
             ASSAM- 783101.

             25:BIKASH BARAN DEY
              JTO (LEGAL)
              OFFICE OF THE CGMT
              BSNL BHAWAN
             ASSAM TELECOM CIRCLE
              PANBAZAR
              DIST- KAMRUP(M)
             ASSAM- 781001.

             26:MD. SAFIQUR RAHMAN
              JTO (RETD.)
              SADHI BORA PATH
              NEAR RAIL GATE
              NAGAON
             ASSAM
              PIN- 782001

Advocate for the Petitioner    : MR. M CHANDA

Advocate for the Respondent : SC, BSNL

BEFORE HON'BLE THE CHIEF JUSTICE MR. A.S. BOPANNA HON'BLE MR. JUSTICE NANI TAGIA 01-02-2019 (A.S. BOPANNA, C.J.) Heard Mr. S. Dutta, learned counsel for the petitioners. Also heard Mr. R. Thandani, learned counsel for Respondents No.1, 2 and 3.

Page No.# 8/8 Office note indicates that Respondent No.13 is not served as per endorsement and the acknowledgement in respect of other respondents to whom steps have been taken, the office note is awaited. Hence, notice in respect of Respondents No.4, 5, 6, 12, 13, 18, 21, 25 and 26 is awaited.

Fresh steps for service of notice on Respondent No.13 be taken in two weeks.

                           JUDGE                        CHIEF JUSTICE




Comparing Assistant