Gauhati High Court
Prabhat Chandra Das And 10 Ors vs The Union Of India And 25 Ors on 1 February, 2019
Author: A.S. Bopanna
Bench: A.S. Bopanna, Nani Tagia
Page No.# 1/8
GAHC010213652018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 6967/2018
1:PRABHAT CHANDRA DAS AND 10 ORS.
H/R NO. 199309869, SON OF LATE PUSPA RAM DAS, OFFICE
SUPERINTENDENT (T), OFFICE OF THE GENERAL MANAGER, BSNL,
KAMRUP TELECOM DISTRICT, PANBAZAR, GUWAHATI-1, ASSAM.
2: DHIREN HAZARIKA
H/R NO. 19800476
SON OF SRI JADAV CH. HAZARIKA
SR. TOA (RETD.)
OFFICE OF THE SDE (CENTRAL)
BSNL
P.O. AND DIST.- SIVASAGAR
ASSAM- 785640
3: ABANI MOHAN DAS
H/R NO. 198210213M SON OF LATE PARIMAL DAS
OFFICE SUPERINTENDENT (P)
OFFICE OF THE SDE (CCN)
PAGLASTHAN
PO AND DIST- BONGAIGAON
ASSAM- 783380.
4: JUGADHAR GOGOI
H/R NO. 198215745
S/O LATE BINDESWARH GOGOI
OFFICE SUPERINTENDENT (P)
OFFICE OF THE GMTD
DIBRUGARH
PO AND DIST- DIBRUGARH
ASSAM- 786001.
5: AMULYA KR. ROY
H/R NO. 199103348
S/O LATE BATIRAM ROY
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OFFICE SUPERINTENDENT (G)
OFFICE OF THE SDE (GR.)
PATHSALA
DIST- BARPETA
ASSAM- 781325.
6: SALEH MD. MIZANUR RAHMAN
H/R NO. 199103205
S/O LATE REAZUDDIN AHMED
JTO (EXTL AND GROUP)
OFFICE OF THE SDE (EXTL AND GROUP)
PAGLASTHAN
PO AND DIST- BONGAIGAON
ASSAM- 783380.
7: BIPLAB KR. DEB SINGHA
H/R NO. 199003107
S/O LATE PRADIP KR DEVSINGHA
OFFICE SUPERINTENDENT (G)
OFFICE OF THE GMTD
BSNL
BONGAIGAON
PO AND DIST- BONGAIGAON
ASSAM- 783380.
8: NAGEN KR. SARMA
H/R NO. 199103221
S/O LATE RAMESH CH. SARMA
OFFICE SUPERINTENDENT (G)
BONGAIGAON
OFFICE OF THE GMTD
B.T. ROAD
PO AND DIST- BONGAIGAON
ASSAM- 783380.
9: NIRANJAN BASUMATARY
H/R NO. 199208002
S/O LATE BIMAL CHANDRA BASUMATARY
LDC
OFFICE OF THE SDE
DHALIGAON
DIST- CHIRANG
ASSAM- 783385.
10: RAMESH CHANDRA RAY
H/R NO. 199003123
S/O LATE SARBESWAR RAY
OFFICE SUPERINTENDENT (G)
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OFFICE OF THE SDE (EXTT AND GR.)
PAGLASTHAN
PO AND DIST- BONGAIGAON
ASSAM- 783380.
11: BAIKUNTHA RAM DAS
H/R NO. 199103231
S/O LATE RUPSING DAS
OFFICE SUPERINTENDENT (G)
OFFICE OF THE SDE (CCNI)
BSNL
PO- BARPETA TOWN
DIST- BARPETA
ASSAM- 781315
VERSUS
1:THE UNION OF INDIA AND 25 ORS.
REP. BY THE CHAIRMAN CUM MANAGING DIRECTOR, BSNL CORPORATE
OFFICE, BSNL BHAWAN, JANAPATH, NEW DELHI-1.
2:THE BHARAT SANCHAR NIGAM LIMITED
DEPUTY DIRECTOR GENERAL (PER)
BSNL CORPORATE OFFICE
BSNL BHAWAN
JANAPATH
NEW DELHI-1.
3:THE CHIEF GENERAL MANAGER
BSNL
ASSAM CIRCLE
GUWAHATI
DISTRICT KAMRUP(M)
ASSAM- 781001.
4:SANKAR DAS
JTO
OFFICE OF THE GMTD
SILCHAR
DIST. CACHAR
ASSAM- 788001.
5:SASWATI SEN
JTO
OFFICE OF THE GMTD
SILCHAR
DIST. CACHAR
ASSAM- 788001.
Page No.# 4/8
6:SURAJ BHATTACHARJEE
JTO (RETIRED)
OFFICE OF THE GMTD
BSNL BHAWAN
SILCHAR
DIST. CACHAR
ASSAM- 788001.
7:BIMAL BARMAN
AO
OFFICE OF THE CGMT
BSNL BHAWAN
PANBAZAR
DIST- KAMRUP(M)
ASSAM- 781001.
8:RANJIT KR. DAS
AO
OFFICE OF THE CGMT
ASSAM CIRCLE
BSNL BHAWAN
PANBAZAR
GUWAHATI
DIST- KAMRUP(M)
ASSAM- 781001.
9:PABAN CH. MAHANTA
JTO(PLG)
OFFICE OF THE CGMT
BSNL BHAWAN
TEZPUR
DIST. SONITPUR
ASSAM- 784001.
10:KAMAL CH. BARMAN
JTO (RECRUITMENT)
OFFICE OF THE CGMT
BSNL BHAWAN
GUWAHATI
DIST- KAMRUP(M)
ASSAM- 781001.
11:MRITUNJAY KUNDU
AO
OFFICE OF THE GMTD
BSNL
BONGAIGAON
Page No.# 5/8
DIST- BONGAIGAON
ASSAM
PIN- 783380.
12:INDRESWAR GOGOI
JTO
OFFICE OF THE GMTD
BSNL
TEZPUR
DIST- SONITPUR
ASSAM- 784001.
13:ARUN CH. GAYAN
JTO
OFFICE OF THE GMTD
BSNL
NAGAON
DIST- NAGAON
ASSAM- 782001.
14:ARUN KR. PUZARI
SR. TOA (G) RETIRED
OFFICE OF THE CGMT
BSNL BHAWAN
GUWAHATI
ASSAM- 781001.
15:BIPUL KR. DEB ROY
JTO
OFFICE OF THE GMTD
BSNL
NAGAON
DIST- NAGAON
ASSAM- 782001.
16:BINU BHUYAN
OFFICE OF THE CGMT
ASSAM CIRCLE
BSNL BHAWAN
PANBAZAR
DIST- KAMRUP(M)
ASSAM- 781001.
17:ANUPAM CHAKRABORTY
JTO
TERM CELL
BSNL BHAWAN
PANBAZAR
Page No.# 6/8
DIST- KAMRUP(M)
ASSAM- 781001.
18:ASIMA DEVI
JTO
OFFICE OF GMDT
BSNL
SILCHAR
DIST- CACHAR
ASSAM
PIN- 788001.
19:SONESWAR BORO
JTO
OFFICE OF CGMT
ASSAM CIRCLE
BSNL BHAWAN
PANBAZAR
DIST- KAMRUP(M)
ASSAM- 781001.
20:SUMITRA BORO
JTO
TELEPHONE EXCHANGE
PANBAZAR
GUWAHATI
DIST- KAMRUP(M)
ASSAM- 781001.
21:GAUTAM DAS
AD
BORJHAR
P.O- BORJHAR
DIST- KAMRUP(M)
ASSAM
PIN- 781015.
22:ANISUR RAHMAN KHAN
SDE(GROUP-II)
OFFICE OF THE GMTD
BSNL
NAGAON
DIST- NAGAON
ASSAM- 782001.
23:JYOTISH BAISHYA
ADT (WELFARE)
OFFICE OF THE CGMT
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ASSAM CIRCLE
BSNL BHAWAN
PANBAZAR
DIST- KAMRUP(M)
ASSAM- 781001.
24:AIZUDDIN AHMED SDE (CCN)
TELEPHONE EXCHANGE
NAYAPARA
DIST- GOALPARA
ASSAM- 783101.
25:BIKASH BARAN DEY
JTO (LEGAL)
OFFICE OF THE CGMT
BSNL BHAWAN
ASSAM TELECOM CIRCLE
PANBAZAR
DIST- KAMRUP(M)
ASSAM- 781001.
26:MD. SAFIQUR RAHMAN
JTO (RETD.)
SADHI BORA PATH
NEAR RAIL GATE
NAGAON
ASSAM
PIN- 782001
Advocate for the Petitioner : MR. M CHANDA
Advocate for the Respondent : SC, BSNL
BEFORE HON'BLE THE CHIEF JUSTICE MR. A.S. BOPANNA HON'BLE MR. JUSTICE NANI TAGIA 01-02-2019 (A.S. BOPANNA, C.J.) Heard Mr. S. Dutta, learned counsel for the petitioners. Also heard Mr. R. Thandani, learned counsel for Respondents No.1, 2 and 3.
Page No.# 8/8 Office note indicates that Respondent No.13 is not served as per endorsement and the acknowledgement in respect of other respondents to whom steps have been taken, the office note is awaited. Hence, notice in respect of Respondents No.4, 5, 6, 12, 13, 18, 21, 25 and 26 is awaited.
Fresh steps for service of notice on Respondent No.13 be taken in two weeks.
JUDGE CHIEF JUSTICE Comparing Assistant