Madhya Pradesh High Court
Trust Mandir Shri Ramjanki Gangadas Ki vs Pancham Sharma on 23 February, 2016
Second Appeal No.152/2007
23/02/2016
Shri Sunil Gupta, Advocate for the appellant.
Shri Anvesh Jain, Advocate for the respondents.
Further a week's time as prayed for is granted to counsel for the respondents to file reply to I.A. No.3457/2015, an application for amendment/substitution of working trustee of appellant trust.
List after a week.
(Rohit Arya) Judge vc