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Madhya Pradesh High Court

Trust Mandir Shri Ramjanki Gangadas Ki vs Pancham Sharma on 23 February, 2016

                            Second Appeal No.152/2007

     23/02/2016
            Shri Sunil Gupta, Advocate for the appellant.
            Shri Anvesh Jain, Advocate for the respondents.

Further a week's time as prayed for is granted to counsel for the respondents to file reply to I.A. No.3457/2015, an application for amendment/substitution of working trustee of appellant trust.

List after a week.

(Rohit Arya) Judge vc