Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Madhya Pradesh - Subsection Section 19(2) in The M.P. Paramedical Council (Election of Members) Regulations, 2001 (2)In such cases referred to in clause (1), the Returning Officer shrill endorse "Rejected" on the envelop intended for voting paper as well as on the declaration.
