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[Cites 0, Cited by 0] [Section 202(3)] [Section 202] [Entire Act]

Union of India - Subsection

Section 202(3)(b) in Constitution of India, 1950

(b)the salaries and allowances of the Speaker and the Deputy Speaker of the Legislative Assembly and, in the case of State having a Legislative Council, also of the Chairman and the Deputy Chairman of the Legislative Council;