Section 253(1)(a) in The General Rules (Civil), 1986

[Cites 0, Cited by 0] [Section 253(1)] [Section 253] [Entire Act]

(a)Civil Court deposits, including;

(i)sums paid under decrees and orders;

(ii)sums deposited under Order XX, Rule 14 and Order XXIV, Rule 1 of the Civil Procedure Code and Section 83 of the Transfer of Property Act;

(iii)Sums deposited under Order XXII, Rule 84 or paid under Order XXI, Rule 85 of the Code;

(iv)Sums deposited under Section 379(1) of the Indian Succession Act;

(v)Sums deposited in lieu of security;

(vi)Sums deposited under any law relating to the Land Acquisition;

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