Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act] State of Andhra Pradesh - Subsection Section 17(1)(i) in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984 (i)to establish an irrigation system on their lands without payment of compensation for the land occupied by such a system; or