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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(5)(d) in Gender Sensitisation & Sexual Harassment of Women at the Madras High Court -Principal Seat at Chennai and Madurai Bench at Madurai - (Prevention, Prohibition And Redressal) Regulations, 2013

(d)contravenes or attempts to contravene or abets contravention of other provisions of these Regulations or any notifications/orders issued thereunder; or