Madhya Pradesh High Court
Rohit Dhoble vs Shiwani Dhoble on 14 November, 2022
Author: Anjuli Palo
Bench: Anjuli Palo
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MCRC No. 48389 of 2022
(ROHIT DHOBLE AND OTHERS Vs SHIWANI DHOBLE)
Dated : 14-11-2022
Shri Sanjeev Kumar Singh, learned counsel for the applicant.
Issue notice to the respondent on payment of P.F within seven working
days by both modes.
List after four weeks. It is directed that till the next date of hearing, trial Court shall not pronounce the judgment in the case.
(SMT. ANJULI PALO) JUDGE anu Signature Not Verified SAN Digitally signed by ANUPRIYA SHARMA CHOUBEY Date: 2022.11.15 17:10:28 IST